Jammu & Kashmir High Court
Sneh Lata vs Dayalbagh Radhasoami Satsang on 11 December, 2025
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Sr. No. 84
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CM No. 7745/2025 in
MCC No. 119/2018
Sneh Lata .....Applicant(s)/Petitioner(s)
Through :- None
v/s
Dayalbagh Radhasoami Satsang .....Respondent(s)
Through :- Mr. Udhay Bhaskar, Advocate vice
Mr. Sachin Gupta, Advocate
CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
11.12.2025 CM No. 7745/2025 List this matter before the appropriate Bench in terms of order dated 10.12.2025.
List on 12.12.2025.
(Moksha Khajuria Kazmi) Judge JAMMU 11.12.2025 Manik