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Supreme Court - Daily Orders

Union Of India vs Lt. Col. (Retd.) M.G. Kapoor on 13 April, 2015

Author: Uday Umesh Lalit

Bench: Uday Umesh Lalit

  ITEM NO.123                               COURT NO.12                   SECTION XVII

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

                                 Civil Appeal Diary No(s).   31829/2014

  U.O.I & ORS.                                                        Appellant(s)

                                                  VERSUS

  M.G. KAPOOR                                                         Respondent(s)



  (office report on default)


  Date : 13/04/2015 This appeal was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE UDAY UMESH LALIT
                                             [IN CHAMBER]

  For Appellant(s)                   Mr. Pabitra Kr. Biswal, Adv.
                                     Mr. B. V. Balaram Das, Adv.


  For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Learned counsel for the appellant prays for and is granted two weeks’ time, by way of last chance, to comply with office-report dated 11.03.2015.

                   (R.NATARAJAN)                                  (VEENA LAKHINA)
                    Court Master                                    Court Master




Signature Not Verified

Digitally signed by
Gulshan Kumar Arora
Date: 2015.04.16
17:11:19 IST
Reason: