Supreme Court - Daily Orders
Union Of India vs Lt. Col. (Retd.) M.G. Kapoor on 13 April, 2015
Author: Uday Umesh Lalit
Bench: Uday Umesh Lalit
ITEM NO.123 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 31829/2014
U.O.I & ORS. Appellant(s)
VERSUS
M.G. KAPOOR Respondent(s)
(office report on default)
Date : 13/04/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
[IN CHAMBER]
For Appellant(s) Mr. Pabitra Kr. Biswal, Adv.
Mr. B. V. Balaram Das, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the appellant prays for and is granted two weeks’ time, by way of last chance, to comply with office-report dated 11.03.2015.
(R.NATARAJAN) (VEENA LAKHINA)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.04.16
17:11:19 IST
Reason: