Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Entire Act]

State of Madhya Pradesh - Section

Section 21 in The M.P. Industrial Relations Act, 1960

21. Periodical returns to be submitted to Registrar.

- Every Representative Union shall submit to the Registrar on such dates and in such manner as may be prescribed, periodical returns of its membership.