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[Cites 0, Cited by 4] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(1) in The Gujarat University Act, 1949

(1)A college applying for a affiliation to the University shall send a letter of application to the Registrar, not later than 31st March of the year preceding the year in which the college is proposed to be started:Provided that, on the recommendation of the Vice-Chancellor, the Executive Council may, if it is satisfied that there are special reasons to do so, after recording such reasons, entertain a letter of application sent to the Registrar after 31st March.