Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(2)(a) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(a)the duties of a metro railway administration and the Commissioner in regard to the opening of a metro railway for the public carriage of passengers;