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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(2)(f) in Rajasthan Ayurved Nursing Council Act, 2012

(f)to prescribe the form in which the Budget of the Council shall be prepared and the time and manner in which the Budget shall be laid before the Council;