Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(o) in Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 (o)'notification' means a notification published in the Andhra Pradesh Gazette: and the word notified shall be construed accordingly:
