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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in First Statutes of the University of Udaipur

(2)Enrolment of Registered Graduates.-The Returning Officer shall also notify that all graduates of the College or the University desirous of participating in the election may get themselves enrolled as registered graduates of the University.