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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(3) in West Bengal State Higher Educational Institutions (Reservation in Admission) Act, 2013

(3)In every case, admission of students under any of the category referred under sub-section (1) of this section shall only be made in order to their merit and in such manner so that the quality and standard of the Higher Educational Institution may not be compromised.