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[Cites 0, Cited by 0] [Section 13(13)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(13)(i) in Maharashtra Public Universities Act, 2016

(i)consider and recommend proposals to the Management Council for creation of the posts of directors, principals, university teachers, non-vacation academic staff, non-teaching employees and other posts required by the university, from the funds of the university and from the funds received from other funding agencies, and qualifications, experience and pay-scales for such posts;