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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(1) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(1)All Petitions shall be filed with six copies and each set of Petition may be shall be complete in all respects. The fees as may be prescribed by the Commission and revised from time to time shall be payable along with the Petition.