Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 77] [Entire Act] State of Maharashtra - Subsection Section 77(b) in The Maharashtra Prohibition Act (b)wilfully does or omits to do anything in contravention of any rule, regulation or order made under this Act, or
