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State of Gujarat - Section

Section 2 in The Bombay Village Police Act, 1867

2. [ Gujarat Extent XXXIV of 1961. [Section 2 was inserted by Gujarat 34 of 1961, section 3.]

- [On and from the commencement of Bombay Village Police (Gujarat Extension and Amendment) Act, 1961, this Act shall extend also to that part of the State of Gujarat to which it did not extend before such commencement.]