Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 78 in The Punjab Town Improvement Trust Rules, 1939

78.

All permanent advances shall be recorded in the advance register form No. 39.