Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(f) in The Punjab New Mandi Townships (Development and Regulation) Act, 1960 (f)"new mandi township" means any area declared to be new mandi township by the State Government under sub-section (1) of section 3;
