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Securities And Exchange Board Of India - Section

Section 30 in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

30. Commencement and termination of leave.

(1)The first day of an employee's leave is the working day succeeding that upon which he takes over charge.
(2)The last day of an employee's leave is the working day preceding that upon which he reports his return to duty.