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Union of India - Section

Section 111 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

111. Method of operation.

- The employer shall ensure at a construction site of a building or other construction work that debris, bricks and other materials or articles are removed-
(i)by means of chutes;
(ii)by means of buckets or hoists;
(iii)through openings in the floors; or
(iv)by any other safe means.