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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 79(1)(c) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(c)Recovery from pay of the whole or part of any pecuniary loss caused to the Board by the employee by negligence or breach of orders;