Rajasthan High Court - Jaipur
Shri Manoj Kumar Peepliwal vs Union Of India & Ors on 2 September, 2011
Author: Dalip Singh
Bench: Dalip Singh
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR O R D E R S.B. Civil Miscellaneous Application No.249/2011 In S.B. Civil Writ Petition No.1623 of 2010 Shri Manoj Kumar Peepliwal VERSUS Union of India and another Date of Order :::: 02.09.2011 Hon'ble Mr. Justice Dalip Singh None present for the Applicant **** By the Court :
Perused the miscellaneous application.
On the grounds mentioned in the application, I am satisfied that no case is made out for recalling or modification of the order dated 25.05.2011. The miscellaneous application stands dismissed.
(Dalip Singh) J.
Ashok/