Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 88 in Instructions Relating to Liquor 88. Register of warehouses. - In all district and sub-divisional excise offices a register of ganja warehouses shall be kept in Form No. 5 of the Schedule referred to in the above rule in which shall be entered all warehouses.
