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State of Goa - Section

Section 115C in The Goa Panchayat Raj Act, 1994

115C. Reservation of seats.

- The reservation of seats as applicable for an election to the Panchayat under the provisions of sub-sections (4), (5) and (6) of section 7 shall, mutatis-mutandis, apply to the election of members referred to in clause (i) of sub-section (1) of section 115-B.