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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(a) in The Art Silk Textiles (Production and Distribution) Control Order, 1962

(a)require any person to give such information in his possession with respect to any business carried on by that or any other person ;
(aa)[ require any person, in writing, to furnish samples of any article to which this order applies ;] [Added by S.O. 633, dated the 25th February, 1966.]