The following shall be the authorities of the University:-(1)The Court,(2)The Executive Council,(3)The Academic 'Council [* * *] [The word " and" omitted by Act 62 of 1951, s.16](3A)[ The Finance Committee,(3B)The Faculties, and] [Inserted by by Act 62 of 1951, s.16](4)Such other authorities as may be declared by the Statutes to be authorities of the University.
