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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(i) in The Orissa Press Accreditation (Constitution of the Orissa Press Accreditation Committee and Grant of Accreditation) Rules, 1994

(i)The contents of the newspapers has the news and information emanating from the headquarters of the Government of Orissa and/or district headquarters and shall mainly contain information and/or comments, features, illustrations, etc. on current, social, political, economic, scientific, cultural and other matters of public interest;