Supreme Court - Daily Orders
Bhupinderpal Singh Gill vs The State Of Punjab on 8 August, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.22 COURT NO.7 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).22409/2022
(Arising out of impugned final judgment and order dated 19-04-2022
in LPA No. 600/2021 passed by the High Court Of Punjab & Haryana At
Chandigarh)
BHUPINDERPAL SINGH GILL Petitioner(s)
VERSUS
THE STATE OF PUNJAB & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.107735/2022-CONDONATION OF DELAY
IN FILING)
Date : 08-08-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. P. S. Patwalia, Sr. Adv.
Mr. Gauravjit Singh Patwalia, Adv.
Mr. Harshika Verma, Adv.
Ms. Naresh Bakshi, Adv.
For M/S. Bakshi & Associates, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 12.09.2022.
In the meantime, petitioner is permitted to produce additional document.
(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAGDISH KUMAR Date: 2022.08.08 17:36:17 IST Reason: