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State of Madhya Pradesh - Section

Section 8 in The M.P. Zila Panchayats (Budget Estimates) Rules, 1997

8. Preparation of Budget.

- The Chief Executive Officer after examination of the proposals, about the programmes for the ensuring year received from the various Standing Committees and proposed allocation to Janapada Panchayat as under Rule 4 shall on or before the first day of January each year cause to be prepared and laid before the General Administration Committee of the Zila Panchayat an estimate of the Income and Expenditure of the Zila Panchayat for the next financial year in Form No. ZPBE- II.