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[Cites 0, Cited by 3] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The Foreign Exchange Management Act, 1999

(3)Every exporter of services shall furnish to the Reserve Bank or to such other authorities a declaration in such form and in such manner as may be specified, containing the true and correct material particulars in relation to payment for such services.