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[Cites 0, Cited by 0] [Section 14C(2)] [Section 14C] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14C(2)(a) in The Jammu and Kashmir State Evacuees' (Administration of Property) Act, 2006

(a)transfer to the owner, in lieu of the property, any immovable property belonging to the Government having the same value; or