Section 2 in The Bengal Suppression of Terrorist Outrages (Supplementary) Act, 1932
2. Definitions.—
In this Act,-(a)" Code" means the Code of Criminal Procedure, 1898 (5 of 1898); and(b)" local Act" means the Bengal Suppression of Terrorist Outrages Act, 1932 (Ben. Act 12 of 1932).
