Section 45(2)(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

(a)refuses to allow such inspection of his left forefinger by the Presiding Officer or Polling Officer, as the case may be; or

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