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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Rajinder Kaur & Another vs . Yashodhan Devi & Others on 11 August, 2023

Author: Virender Singh

Bench: Virender Singh

Rajinder Kaur & Another Vs. Yashodhan Devi & Others .

RSA No.114 of 2020 11.08.2023 Present: Mr. Kavita Kajal, Advocate, vice Ms. Anandita Sharma, Advocate, for the appellants.

Mr. Divya Raj Singh, Advocate for respondent No.1(a) & 1(b).

of Mr. Sunil Mohan Goel, Advocate for respondents No.3 to 10.

rtName of respondent No.2 deleted.

CMP No.10024 of 2023.

By way of the present application, the applicants have sought the indulgence of this Court to allow the application for early hearing of the appeal.

Considering the factual position, as contained in paras 2 to 5 of the application, which is supported by the affidavit of applicant Anil Sood, the application is allowed and hearing is ordered to be expedited.

The application stands disposed of.

RSA No.114 of 2020

List of hearing on 1st September, 2023.

(Virender Singh) Judge August 11, 2023(ps) ::: Downloaded on - 11/08/2023 20:37:11 :::CIS