Patna High Court - Orders
Sheela Devi @ Sheela Kumari vs The State Of Bihar on 7 May, 2024
Bench: Chief Justice, Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.125 of 2024
In
Civil Writ Jurisdiction Case No.1726 of 2024
======================================================
Sangeeta Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 146 of 2024
In
Civil Writ Jurisdiction Case No.1439 of 2024
======================================================
Ramawati Devi
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1507 of 2024
======================================================
Rinku Devi
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1521 of 2024
======================================================
Sheela Devi @ Sheela Kumari
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1851 of 2024
======================================================
Nasiruddin
Patna High Court L.P.A No.125 of 2024(5) dt.03-05-2024
2/5
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2516 of 2024
======================================================
Fula Jahan Begam
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2717 of 2024
======================================================
Parash Kumar Ray
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2733 of 2024
======================================================
Anil Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4315 of 2024
======================================================
Akbar Hussain Ansari
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5497 of 2024
Patna High Court L.P.A No.125 of 2024(5) dt.03-05-2024
3/5
======================================================
Kumari Stuti
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5788 of 2024
======================================================
Ragini Kumari
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Appearance :
(In Letters Patent Appeal No. 125 of 2024)
For the Appellant/s : Mr. K.N. Choubey, Sr. Advocate
Mr.Sanjeev Kumar Singh, Advocate
Mr. Umakant Prasad, Advocate
For the State : Mr. P.K. Shahi, Advocate General
Mr. Ajay, GA-5
Mr. Amish Kumar AC to AG
For Zila Parishad, Siwan : Mr. Dhananjay Kumar, Advocate
For the respondent no. 8 to 18 : Mr. Y.V. Giri, Sr. Advocate
Mr. Suraj Samdarshi, Advocate
Mr. Vijay Shanker Tiwary, Advocate
Mr. Rohit Singh, Advocate
Mr. Avinash Shekhar, Advocate
(In Letters Patent Appeal No. 146 of 2024)
For the Appellant/s : Mr.Kumar Harshvardhan, Advocate
For the Respondent/s : Mr.Government Advocate (5)
Mr. Niranjan Kumar, Advocate
Mr. Surya Partap Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 1507 of 2024)
For the Petitioner/s : Mr. Niranjan Kumar, Advocate
Mr.Ravi Raj, Advocate
For the Respondent/s : Mr. Ajay GA-10
(In Civil Writ Jurisdiction Case No. 1521 of 2024)
For the Petitioner/s : Mr.Awnish Kumar, Advocate
For the Respondent/s : Mr.Government Pleader 27
(In Civil Writ Jurisdiction Case No. 1851 of 2024)
For the Petitioner/s : Mr.Awnish Kumar, Advocate
For the State : Mr. Khurshid Alam AAG-12
Patna High Court L.P.A No.125 of 2024(5) dt.03-05-2024
4/5
(In Civil Writ Jurisdiction Case No. 2516 of 2024)
For the Petitioner/s : Mr.Mirityunjay Kumar, Advocate
For the State : Mr. P.K. Shahi, Advocate General
Mr. Anjani Kumar AAG-4
Mr. Alok Kumar Rahi AC to AAG-4
Mr. Amit Kumar Jha, AC to AAG-4
Mr. Utkarsh Bhushan, Advocate
(In Civil Writ Jurisdiction Case No. 2717 of 2024)
For the Petitioner/s : Mr.Suraj Samdarshi, Advocate
Mr. Vijay Shanker Tiwary, Advocate
Mr. Rohit Singh, Advocate
Mr. Avinash Shekhar, Advocate
For the respondents : Mr. Mujtabaul Haque GP-12
Mr. Manish Kumar AC to GP-12
Mr. Ajit Kumar Singh, Advocate
(In Civil Writ Jurisdiction Case No. 2733 of 2024)
For the Petitioner/s : Mr.Suraj Samdarshi, Advocate
Mr. Vijay Shanker Tiwary, Advocate
Mr. Rohit Singh, Advocate
Mr. Avinash Shekhar, Advocate
For the Respondent/s : Mr.Syed Hussain Majeed, AC to SC
Mr. Suneil Kumar Thakur, Advocate
(In Civil Writ Jurisdiction Case No. 4315 of 2024)
For the Petitioner/s : Mr. Pushkar Narain Shahi, Sr. Advocate
Mr. Shivam, Advocate
Mr.Sanjay Kumar, Advocate
For the Respondent/s : Mr.Addl. Advocate General 13
For the SEC : Mr. Ravi Ranjan, Advocate
Mr. Girish Pandey, Advocate
(In Civil Writ Jurisdiction Case No. 5497 of 2024)
For the Petitioner/s : Mr. P.N. Shahi, Sr. Advocate
Mr.Shivam, Advocate
For the Respondent No. 9 : Mr. Lalit Kishore, Sr. Advocate
Mr. Ayush Kumar, Advocate
Mr. Kanishka Shankar, Advocate
Mr. Ranjeet Choubey, Advocate
For the State : Mr. Raghwanand, GA-11
Mr. Rajnish Shandilya AC to GA-11
Mr. Pratik Kumar, AC to GA-11
For SEC : Mr. Ravi Ranjan, Advocate
Mr. Girish Pandey, Advocate
(In Civil Writ Jurisdiction Case No. 5788 of 2024)
For the Petitioner/s : Mr.Akshansh Ankit, Advocate
For the State : Mr. Sushil Kumar, GP-22
Mr. Narendra Kumar Singh, AC to GP-22
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
Patna High Court L.P.A No.125 of 2024(5) dt.03-05-2024
5/5
and
HONOURABLE MR. JUSTICE HARISH KUMAR
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
5 03-05-2024Heard in part.
2. List all these cases for further hearing on 07.05.2024.
(K. Vinod Chandran, CJ) (Ashutosh Kumar, J) (Harish Kumar, J) ranjan/-
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