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Patna High Court - Orders

Sheela Devi @ Sheela Kumari vs The State Of Bihar on 7 May, 2024

Bench: Chief Justice, Ashutosh Kumar

    IN THE HIGH COURT OF JUDICATURE AT PATNA
                 Letters Patent Appeal No.125 of 2024
                                    In
              Civil Writ Jurisdiction Case No.1726 of 2024
======================================================
Sangeeta Devi

                                                ... ... Appellant/s
                            Versus
The State of Bihar

                                          ... ... Respondent/s
======================================================
                             with
                Letters Patent Appeal No. 146 of 2024
                                   In
             Civil Writ Jurisdiction Case No.1439 of 2024
======================================================
Ramawati Devi

                                                ... ... Appellant/s
                            Versus
The State of Bihar

                                          ... ... Respondent/s
======================================================
                             with
           Civil Writ Jurisdiction Case No. 1507 of 2024
======================================================
Rinku Devi

                                                ... ... Petitioner/s
                            Versus
The State of Bihar

                                          ... ... Respondent/s
======================================================
                             with
             Civil Writ Jurisdiction Case No. 1521 of 2024
======================================================
Sheela Devi @ Sheela Kumari

                                                ... ... Petitioner/s
                            Versus
The State of Bihar

                                          ... ... Respondent/s
======================================================
                             with
           Civil Writ Jurisdiction Case No. 1851 of 2024
======================================================
Nasiruddin
 Patna High Court L.P.A No.125 of 2024(5) dt.03-05-2024
                                             2/5




                                                                  ... ... Petitioner/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                     Civil Writ Jurisdiction Case No. 2516 of 2024
       ======================================================
       Fula Jahan Begam

                                                                  ... ... Petitioner/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                    Civil Writ Jurisdiction Case No. 2717 of 2024
       ======================================================
       Parash Kumar Ray

                                                                  ... ... Petitioner/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                  Civil Writ Jurisdiction Case No. 2733 of 2024
       ======================================================
       Anil Kumar

                                                                  ... ... Petitioner/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                    Civil Writ Jurisdiction Case No. 4315 of 2024
       ======================================================
       Akbar Hussain Ansari

                                                                  ... ... Petitioner/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                        Civil Writ Jurisdiction Case No. 5497 of 2024
 Patna High Court L.P.A No.125 of 2024(5) dt.03-05-2024
                                             3/5




       ======================================================
       Kumari Stuti

                                                                      ... ... Petitioner/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
                                                   with
                     Civil Writ Jurisdiction Case No. 5788 of 2024
       ======================================================
       Ragini Kumari

                                                                      ... ... Petitioner/s
                                                Versus
       The State of Bihar

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       (In Letters Patent Appeal No. 125 of 2024)
       For the Appellant/s              :       Mr. K.N. Choubey, Sr. Advocate
                                                Mr.Sanjeev Kumar Singh, Advocate
                                                Mr. Umakant Prasad, Advocate
       For the State                    :       Mr. P.K. Shahi, Advocate General
                                                Mr. Ajay, GA-5
                                                Mr. Amish Kumar AC to AG
       For Zila Parishad, Siwan         :       Mr. Dhananjay Kumar, Advocate
       For the respondent no. 8 to 18 :         Mr. Y.V. Giri, Sr. Advocate
                                                Mr. Suraj Samdarshi, Advocate
                                                Mr. Vijay Shanker Tiwary, Advocate
                                                Mr. Rohit Singh, Advocate
                                                Mr. Avinash Shekhar, Advocate

       (In Letters Patent Appeal No. 146 of 2024)
       For the Appellant/s              :       Mr.Kumar Harshvardhan, Advocate
       For the Respondent/s             :       Mr.Government Advocate (5)
                                                Mr. Niranjan Kumar, Advocate
                                                Mr. Surya Partap Kumar, Advocate

       (In Civil Writ Jurisdiction Case No. 1507 of 2024)
       For the Petitioner/s              :       Mr. Niranjan Kumar, Advocate
                                                 Mr.Ravi Raj, Advocate
       For the Respondent/s              :       Mr. Ajay GA-10

       (In Civil Writ Jurisdiction Case No. 1521 of 2024)
       For the Petitioner/s              :       Mr.Awnish Kumar, Advocate
       For the Respondent/s              :       Mr.Government Pleader 27

       (In Civil Writ Jurisdiction Case No. 1851 of 2024)
       For the Petitioner/s              :       Mr.Awnish Kumar, Advocate
       For the State                     :       Mr. Khurshid Alam AAG-12
 Patna High Court L.P.A No.125 of 2024(5) dt.03-05-2024
                                             4/5




       (In Civil Writ Jurisdiction Case No. 2516 of 2024)
       For the Petitioner/s              :       Mr.Mirityunjay Kumar, Advocate
       For the State                     :       Mr. P.K. Shahi, Advocate General
                                                 Mr. Anjani Kumar AAG-4
                                                 Mr. Alok Kumar Rahi AC to AAG-4
                                                 Mr. Amit Kumar Jha, AC to AAG-4
                                                 Mr. Utkarsh Bhushan, Advocate

       (In Civil Writ Jurisdiction Case No. 2717 of 2024)
       For the Petitioner/s              :       Mr.Suraj Samdarshi, Advocate
                                                 Mr. Vijay Shanker Tiwary, Advocate
                                                 Mr. Rohit Singh, Advocate
                                                 Mr. Avinash Shekhar, Advocate
       For the respondents               :       Mr. Mujtabaul Haque GP-12
                                                 Mr. Manish Kumar AC to GP-12
                                                 Mr. Ajit Kumar Singh, Advocate


       (In Civil Writ Jurisdiction Case No. 2733 of 2024)
       For the Petitioner/s              :       Mr.Suraj Samdarshi, Advocate
                                                 Mr. Vijay Shanker Tiwary, Advocate
                                                 Mr. Rohit Singh, Advocate
                                                 Mr. Avinash Shekhar, Advocate
       For the Respondent/s              :       Mr.Syed Hussain Majeed, AC to SC
                                                 Mr. Suneil Kumar Thakur, Advocate

       (In Civil Writ Jurisdiction Case No. 4315 of 2024)
       For the Petitioner/s              :       Mr. Pushkar Narain Shahi, Sr. Advocate
                                                 Mr. Shivam, Advocate
                                                 Mr.Sanjay Kumar, Advocate
       For the Respondent/s              :       Mr.Addl. Advocate General 13
       For the SEC                       :       Mr. Ravi Ranjan, Advocate
                                                 Mr. Girish Pandey, Advocate

       (In Civil Writ Jurisdiction Case No. 5497 of 2024)
       For the Petitioner/s              :       Mr. P.N. Shahi, Sr. Advocate
                                                 Mr.Shivam, Advocate
       For the Respondent No. 9          :       Mr. Lalit Kishore, Sr. Advocate
                                                 Mr. Ayush Kumar, Advocate
                                                 Mr. Kanishka Shankar, Advocate
                                                 Mr. Ranjeet Choubey, Advocate
       For the State                     :       Mr. Raghwanand, GA-11
                                                 Mr. Rajnish Shandilya AC to GA-11
                                                 Mr. Pratik Kumar, AC to GA-11
       For SEC                           :       Mr. Ravi Ranjan, Advocate
                                                 Mr. Girish Pandey, Advocate


       (In Civil Writ Jurisdiction Case No. 5788 of 2024)
       For the Petitioner/s              :       Mr.Akshansh Ankit, Advocate
       For the State                     :       Mr. Sushil Kumar, GP-22
                                                 Mr. Narendra Kumar Singh, AC to GP-22
       ======================================================
       CORAM: HONOURABLE THE CHIEF JUSTICE
               and
               HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
            Patna High Court L.P.A No.125 of 2024(5) dt.03-05-2024
                                                        5/5




                              and
                              HONOURABLE MR. JUSTICE HARISH KUMAR
                                          ORAL ORDER

                  (Per: HONOURABLE THE CHIEF JUSTICE)

5    03-05-2024

Heard in part.

2. List all these cases for further hearing on 07.05.2024.

(K. Vinod Chandran, CJ) (Ashutosh Kumar, J) (Harish Kumar, J) ranjan/-

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