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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Himachal Pradesh - Subsection

Section 59(2)(q) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(q)the delegation of powers conferred by this Act on the State Government or any other authority, officer or person;