Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Madhya Pradesh - Subsection Section 34(1) in The M.P. Griha Nirman Mandal Adhiniyam, 1972 (1)Whenever the Board is of opinion that it is expedient to provide building sites in any area, the Board may frame a land development scheme.
