Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Personal Injuries (Compensation Insurance) Scheme, 1972 1. Short title and commencement .-(1) This Scheme may be called the Personal Injuries (Compensation Insurance) Scheme, 1972. (2)It shall come into force on the 3rd December, 1971.
