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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

Bengal Presidency - Subsection

Section 26(1)(a) in The Calcutta Hackney-Carriage Act, 1919

(a)the class of the hackney-carriage with which the horse is to be used, and whether it is to be used singly or in a pair;