Section 2 in M.P. Paramedical Council (Election of Members) Regulations, 2001
2. Definitions.-
In these regulations, unless the context otherwise requires :-(a)"Act" means The Madhya Pradesh Sah Chikitsiy Parishad Adhiniyam, 2000 (No. 1 of 2001);(b)"Council" means the Madhya Pradesh Paramedical Council established under Section 3 of the Act;(c)"Form" means a form appended to these regulations; and(d)"Retuning Officer" means an officer appointed by the Council for the proposes of elections of the members of the Council.
