Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 11 in The Petroleum Act, 1934 11. [ Exemption of heavy oils .-Nothing in this Chapter shall apply to any petroleum which has its flash-point not below ninety-three degrees Centigrade.]
