Chattisgarh High Court
Chotelal Sahu vs State Of Chhattisgarh 7 Wp227/940/2017 ... on 12 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
ORDER SHEET
W.P.(C) No. 2275 of 2017
Chotelal Sahu Versus State Of Chhattisgarh
12/02/2018 Shri Sudeep Agrawal, Counsel for the Petitioner.
Shri Satish Gupta, Counsel for Respondents No. 1 to 3.
Shri Agrawal prays for sometime to file certain more order sheets of the Naib Tehsildar, Pendra.
As prayed by him, post this matter after four weeks.
Sd/-
(Sanjay Agrawal) JUDGE Nikita