Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Kerala - Subsection

Section 50(1) in The SreeNarayanaGuru Open University Act, 2021

(1)Notwithstanding anything contained in this Act, the Government shall make the First Statutes of the University.