Gujarat High Court
Batliboi vs Dakshin on 15 June, 2012
Author: K.M.Thaker
Bench: K.M.Thaker
Gujarat High Court Case Information System
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SCA/16461/2010 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 16461 of 2010
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BATLIBOI
LTD THROUGH DEPUTY GENERAL MANAGER - Petitioner(s)
Versus
DAKSHIN
GUJARAT VIJ CO THROUGH EXECUTIVE ENGINEER - Respondent(s)
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Appearance :
MR
VIMAL M PATEL for Petitioner(s) : 1,
MS LILU K BHAYA for
Respondent(s) : 1,
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CORAM
:
HONOURABLE
MR.JUSTICE K.M.THAKER
Date
: 15/06/2012
ORAL ORDER
With consent, S.O. to 18.6.2012.
Ad-interim relief, if any, to continue till then.
To be placed for hearing along with Special Civil Application No.4032 of 2012.
(K.M.Thaker, J.) kdc Top