Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Goa - Subsection

Section 25(2)(ii) in Goa Value Added Tax Rules, 2005

(ii)The certificate shall be issued within fifteen days from the end of the quarter during which the deduction is effected.