Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 4(4) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016

(4)In case of plotted development, the promoter shall disclose the area of the plot being sold to the allottees as per the layout plan.