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State of Rajasthan - Section

Section 17 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958

17. Observance of Rules in Chapter 14 of General Financial and Accounts Rules.

- In making such refunds, the Collector shall observe the rules contained in Chapter 14 of the General Financial and Accounts Rules.Recovery of Arrears of Revenue or RentA-General