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[Cites 0, Cited by 0] [Section 213] [Entire Act]

Union of India - Subsection

Section 213(6) in The Motor Vehicles Act, 1988

(6)The provisions of the Code of Criminal Procedure, 1973 (2 of 1974) shall, so far as may be, apply to any search or seizure under this section as they apply to any search or seizure under the authority of any warrant issued under section 94 of the Code.