Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7] [Entire Act] Union of India - Subsection Section 7(2) in The Textiles Committee Act, 1963 (2)The moneys in the Fund shall be applied for--(a)meeting the pay and allowances of the officers and other employees of the Committee and other administrative expenses of the Committee;(b)carrying out the purposes of this Act.
