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Delhi High Court - Orders

Dr Anbumani Ramadoss vs Cbi on 14 November, 2024

                                    $~51 to 61
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.M.C. 4442/2015     CRL.M.A. 6570/2024 CRL.M.A. 7413/2024
                                                DR ANBUMANI RAMADOSS                           .....Petitioner
                                                                Through:
                                                                versus
                                                CBI                                            .....Respondent
                                                                Through:
                                    +           CRL.M.C. 4443/2015     CRL.M.A. 6594/2024
                                                CRL.M.A. 6595/2024
                                                ANBUMANI RAMADOSS                              .....Petitioner
                                                                Through:
                                                                versus
                                                SUPDT. OF POLICE ( CENTRAL BUREAU OF INVESTIGATION)
                                                                       .....Respondent
                                                                Through:
                                    +           CRL.M.C. 4480/2015
                                                DR KESHAV KUMAR AGARWAL                        .....Petitioner
                                                                Through:
                                                                versus
                                                CENTRAL BUREAU OF INVESTIGATION ( CBI)
                                                                                                     ....Respondent
                                                                Through:
                                    +           CRL.M.C. 5003/2015
                                                SURESH SINGH HADORIA                           .....Petitioner
                                                                Through:
                                                                versus
                                                CENTRAL BUREA OF INVESTIGATION                 .....Respondent
                                                                Through:
                                    +           CRL.M.C. 5005/2015
                                                NITIN GOTHWAL                          .....Petitioner
                                                                Through:
                                                                versus
                                                CENTRAL BUREAU OF INVESTIGATION                .....Respondent
                                                                Through:

                                    +           CRL.M.C. 5007/2015




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/11/2024 at 01:31:10
                                                 PAWAN BHAMBANI                                                              .....Petitioner
                                                           Through:
                                                           versus

                                                CENTRAL BUREAU OF INVESTIGATION                                             .....Respondent
                                                                Through:
                                    +           CRL.REV.P. 25/2016
                                                CBI                                                                           .....Petitioner
                                                                Through:
                                                                versus
                                                DR VINDHU AMITABH & ANR                                                     .....Respondent
                                                                Through:
                                    +           CRL.REV.P. 38/2016
                                                CENTRAL BUREAU OF INVESTIGATION                                             .....Petitioner
                                                                Through:
                                                                versus
                                                J S DHUPIA & ORS                                                            .....Respondent
                                                                Through:
                                    +           CRL.M.C. 58/2017
                                                K V S RAO                                                                   .....Petitioner
                                                                Through:
                                                                versus
                                                CBI                                                                         .....Respondent
                                                                Through:
                                    +           CRL.M.C. 688/2017
                                                K V S RAO                                                                    .....Petitioner
                                                                Through:
                                                                versus
                                                CENTRAL BUREAU OF INVESTIGATION                                             .....Respondent
                                                                Through:
                                    +           CRL.M.C. 878/2021
                                                DR SANJEEV KUMAR RASANIA                                                    .....Petitioner
                                                                Through:
                                                                versus
                                                CBI & ORS.                                                                 .....Respondent
                                                                Through:

                                    Present:




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/11/2024 at 01:31:10
                                                              Counsel for petitioner :                                      Mukul Gupta, Sr. Advocate
                                                                                                                           with Mr. Tushar Gupta and Mr.
                                                                                                                           Sumit Kr. Mishra, Advocates.
                                                             Counsel for respondents:                                      Mr. Ravi Sharma SPP CBI, Mr.
                                                                                                                           Swapnil Choudhary ADV, Mr.
                                                                                                                           Ishan Bhardwaj, Adv, Ms.
                                                                                                                           Madhulika Rai Sharma Adv
                                                CORAM:
                                                HON'BLE MR. JUSTICE ANISH DAYAL
                                                                                      ORDER

% 14.11.2024

1. Considering that these matters will need to be heard, but the heavy Board of the Court today doesn't make it possible; at the request of Senior Counsel for petitioner, list on 13th January 2025.

2. Order be uploaded on the website of this Court.

ANISH DAYAL, J NOVEMBER 14, 2024/RK Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/11/2024 at 01:31:10