Delhi High Court - Orders
Dr Anbumani Ramadoss vs Cbi on 14 November, 2024
$~51 to 61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4442/2015 CRL.M.A. 6570/2024 CRL.M.A. 7413/2024
DR ANBUMANI RAMADOSS .....Petitioner
Through:
versus
CBI .....Respondent
Through:
+ CRL.M.C. 4443/2015 CRL.M.A. 6594/2024
CRL.M.A. 6595/2024
ANBUMANI RAMADOSS .....Petitioner
Through:
versus
SUPDT. OF POLICE ( CENTRAL BUREAU OF INVESTIGATION)
.....Respondent
Through:
+ CRL.M.C. 4480/2015
DR KESHAV KUMAR AGARWAL .....Petitioner
Through:
versus
CENTRAL BUREAU OF INVESTIGATION ( CBI)
....Respondent
Through:
+ CRL.M.C. 5003/2015
SURESH SINGH HADORIA .....Petitioner
Through:
versus
CENTRAL BUREA OF INVESTIGATION .....Respondent
Through:
+ CRL.M.C. 5005/2015
NITIN GOTHWAL .....Petitioner
Through:
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
Through:
+ CRL.M.C. 5007/2015
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/11/2024 at 01:31:10
PAWAN BHAMBANI .....Petitioner
Through:
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
Through:
+ CRL.REV.P. 25/2016
CBI .....Petitioner
Through:
versus
DR VINDHU AMITABH & ANR .....Respondent
Through:
+ CRL.REV.P. 38/2016
CENTRAL BUREAU OF INVESTIGATION .....Petitioner
Through:
versus
J S DHUPIA & ORS .....Respondent
Through:
+ CRL.M.C. 58/2017
K V S RAO .....Petitioner
Through:
versus
CBI .....Respondent
Through:
+ CRL.M.C. 688/2017
K V S RAO .....Petitioner
Through:
versus
CENTRAL BUREAU OF INVESTIGATION .....Respondent
Through:
+ CRL.M.C. 878/2021
DR SANJEEV KUMAR RASANIA .....Petitioner
Through:
versus
CBI & ORS. .....Respondent
Through:
Present:
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/11/2024 at 01:31:10
Counsel for petitioner : Mukul Gupta, Sr. Advocate
with Mr. Tushar Gupta and Mr.
Sumit Kr. Mishra, Advocates.
Counsel for respondents: Mr. Ravi Sharma SPP CBI, Mr.
Swapnil Choudhary ADV, Mr.
Ishan Bhardwaj, Adv, Ms.
Madhulika Rai Sharma Adv
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 14.11.2024
1. Considering that these matters will need to be heard, but the heavy Board of the Court today doesn't make it possible; at the request of Senior Counsel for petitioner, list on 13th January 2025.
2. Order be uploaded on the website of this Court.
ANISH DAYAL, J NOVEMBER 14, 2024/RK Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/11/2024 at 01:31:10