Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Haryana - Subsection Section 30(6) in Haryana Rural Employment Guarantee Scheme, 2007 (6)The consolidated perspective plan consisting of perspective plans of all Gram Panchayats shall be compiled at the block level and all block level plans at the district level.
