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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981

(1)Every employer who contravenes the provisions of section 3 shall be punishable with fine which may extend to live thousand rupees and in the case of continuing offence with a further fine which may extend to two hundred rupees for every day after the first during which the offence continues.