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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(6)(ii) in Tamil Nadu Patta Pass Book Rules, 1987

(ii)The Tahsildar while passing orders shall see that in the cases of land assigned to Scheduled Castes/Scheduled Tribes, under conditional assignment, the conditions under which they are granted are not violated and transfers to non-Scheduled Castes and Scheduled Tribes are not recognised. The Tahsildar shall record in the Register of Patta Pass Book, China and Patta Pass Book in red ink, the condition that the land is non-alienable to a person other than Scheduled Castes/Scheduled Tribes, as the case may be.